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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(5)(b) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(b)Whether the applicant earlier operated any agency either individually or in a partnership and if so the details thereof; and