Section 4(5) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014
(5)The Superintendent of Police shall also furnish the verification report within thirty days of receipt of the application to the Controlling Authority or the Authorized Officer containing the following information, namely : -(a)Whether the applicant is/was indulged in activities which are prejudicial to national security or public order and if so, details thereof,(b)Whether the applicant earlier operated any agency either individually or in a partnership and if so the details thereof; and(c)Whether the applicant possesses any special qualification or skill which may be considered to be facilitating the operations of the agency.
