Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(g) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(g)Controller to issue allotments to the D.D.O. from time to time - The Controller shall from time to time allotments of funds in favour of different D.D.Os in Form N.C.D.S. PFR-16 with the form of Acknowledgement attached to it.