Section 17 in Jammu and Kashmir Panchayati Raj Rules, 1996
17. Right to vote.
(1)No person whose name is not entered in the Electoral Roll pertaining to the constituency shall be entitled to vote in that constituency.(2)No person shall vote at an election in any constituency if he is not qualified to vote under the provisions of the Act.(3)Every voter shall have only one vote.(4)Every vote shall be cast by the elector in person and not by proxy or by post.
