Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(4)(e) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(e)The Licensee may approach Commission for extension of time specified above in cases where the magnitude of work requires more time with furnishing details and justification in support of such request for extension. Such request shall be made within 5 days from the preparation of the estimate.