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[Section 15]
[Entire Act]
State of Bihar - Subsection
Section 15(4) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006
| (A) L.T. Connection : | ||
| (a) | Intimation regarding acceptance of application from the dateof receipt of application | - 5 days |
| (b) | Intimation of estimated charges and amount of securitydeposit from date of acceptance of application involvingextension of dist., network and addition/enhancement ofdistribution transformers | - 30 days |
| (c) | For providing service connection after payment of chargesinvolving extension of dist, network and addition/enhancement ofdistribution transformers | - 30 days |
| (B) H.T. Connection: | ||
| (a) | Issue of feasibility certificate from the date or receipt ofapplication | - 10 days |
| (b) | Intimation of estimated charges and amount of securitydeposits payable by the applicant for providing new connection | |
| - Involving erection of new 33 KV sub-station (S/S), linesetc. up to Contract Demand of 7500 KVA | - 45 days | |
| - Involving erection of EHT S/S, lines etc. for ContractDemand above 7500 KVA | - 60 days | |
| (c) | Completion of works from payment of Service Line/DevelopmentCharges, security deposit and execution of agreement | |
| - Involving erection of new 11 KV line | - 45 days | |
| - Involving erection of new 33 KV line | - 75 days | |
| - Involving erection of new EHT line | - 150 days | |
| - Involving augmentation or addition of transformers (33/11 or132/33 KV) | - 30 days additional | |
| (d) | Release of supply from the date of furnishing of ChiefElectrical Inspector's approval | |
| - 11 KV & 33 KV loads | - 15 days | |
| - 132 KV loads | - 30 days |