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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1) in The M.P. Farmers' Organisation Election Rules, 1999

(1)Outside each polling station there shall be displayed prominently :-
(a)a notice specifying the polling area, the serial number of electors in relevant voters' list who are entitled to vote at the polling station and when the polling area has more than one polling station, the particulars of the electors so entitled;
(b)copy of the list of contesting candidates with the serial numbers and the symbols assigned to them; and
(c)Each of the polling station shall contain one or more separate compartments in which electors are to cast their votes.
Note. - The polling station should be able to accommodate voters as specified by the Divisional Election Authority.