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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(1)(a) in The M.P. Farmers' Organisation Election Rules, 1999

(a)a notice specifying the polling area, the serial number of electors in relevant voters' list who are entitled to vote at the polling station and when the polling area has more than one polling station, the particulars of the electors so entitled;