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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2)(a) in The Gopalpur Port Rules, 1987

(a)[ All vessels, other than fishing trawlers and inland vessels, shall pay at the rate of rupees sixty per Metric Ton.] [Substituted vide Orissa Gazette Extraordinary No. 1160/1994.]