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State of Odisha - Section

Section 14 in The Gopalpur Port Rules, 1987

14. Use of piers, jetties etc., and fixation of rates for the use.

(1)Charges against sea-going vessels and inland steam or motor vessels for use of ghat-wharves, etc., shall be made as follows :
(a) Sea-going vessel   Five hundred rupees for every twenty-four hours or partthereof which shall count from the time of arrival of thevessels.
(b) Fishing trawlers and harbour crafts (other than countrycrafts) having a length of fifty feet and above   Ten rupees per day or part of a day subject to maximum of twohundred rupees a month.
(c) Fishing trawlers and harbour crafts (other than countrycrafts) having a length of less than fifty feet   Five rupees per day or a part of a day subject to maximum ofone hundred rupees per month.
(d) Country crafts   One rupee per day or part of a day subject to a maximum of tenrupees per month.
(2)For drawing fresh water through shore connection at the landing quays :
(a)[ All vessels, other than fishing trawlers and inland vessels, shall pay at the rate of rupees sixty per Metric Ton.] [Substituted vide Orissa Gazette Extraordinary No. 1160/1994.]
(b)All fishing trawlers and inland vessels shall pay at the rate of rupee one per every twenty litres of fresh water drawn.
(3)Charges for stacking bags on landing quays or ghat wharves shall be made at the rate of ten paise per bag for every twenty-four hours or part thereof after the first twenty-four hours.
(4)[ (i) Charges for Godown with flooring and stocking charges in the Port area shall be at the rate of rupees twelve per square metre for first fortnight, rupees thirty per square metre for second fortnight (including 1st fortnight), rupees forty per square metre for third fortnight (including 1st and 2nd fortnight), rupees sixty per square metre for fourth fortnight (including 1st, 2nd and 3rd fortnight) and dues for the balance period will be determined basing on clearance of quantity.
(ii)Charges for paved area shall be at the rate of rupees ten per square metre (Fortnightly).
(iv)Charges for open undeveloped area shall be at the rate of rupees four per square metre per month.]
(5)Charges for stacking mechanised vessel on the landing quay and adjacent area shall be one hundred rupees per day or part thereof.
(6)Charges for hiring slipway shall be one thousand rupees for the first twenty -four hours and two hundred fifty rupees per day for the subsequent days.
(7)[ Charges for supply of fresh water to ship at anchorage point shall be at the rate of rupees fifty per every one thousand litres or part thereof.
(8)Charges for weighment of cargo in Port Weigh Bridge shall be at the rate of rupee one per each metric ton, subject to a minimum rupees ten per consignment.] [Inserted vide Orissa Gazette Extraordinary No. 1301/29.10.199-Notification No. 11291/26/9/1991.]