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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(1)(c) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(c)the various scales of escorts will be inclusive of all personnel, e.g. , pall bearers, carriers, relatives and friends, bandsmen, buglers, drummers, religious teachers, firing party escort and Guards;