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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Haryana - Subsection

Section 71(2)(ix) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(ix)All records including registers and day book must be kept for not less than two years from the date of the last entry therein.