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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2) in West Bengal Electrical Licensing Rules, 2017

(2)Degree or Diploma holders shall have to sit for the oral examination and practical test for grant of Supervisor Certificate of Competency on application and payment of requisite fee subject to the condition that the candidates shall have undergone one year experience corresponding to each additional Supervisor Certificate of Competency (SCC) Part.