Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(ii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016 (ii)hydrants, where provided, shall be readily accessible at all times and so spaced as to provide for the protection of all vessels;
