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State of Jharkhand - Section

Section 371 in Bihar Education Code, 1961

371.

Every Government High School for Girls except in the Bankipore Girls' Multi-purpose School and the Badshah Nawab Razvi Training College will have a Managing Committee of nine members consisting of the following :-
(1)District Magistrate - Ex-officio President.
(2)Lady Principal - Ex-officio Secretary.
(3)District Inspectress - Ex-officio Member.
(4)District Education Officer - Ex-officio Member.
(5)Teachers' representative.
(6)to (9) Four non-official representatives nominated by the State Government.All members other than ex-officio members will be elected or nominated as the case may be, after every three years. Casual vacancies within the term of three years should be filled by co-opted members holding office until such time as Government makes a nomination of the four non-official members, one at least must be a lady, attempts should be made to nominate more ladies. The District Education Officer will be entitled to attend any meeting and to give his opinion on matters under discussion.The President will be authorised to invite officers of any other Department of Government to any meeting or meetings of the Managing Committee if he considers their presence necessary and in the interests of the school; such officer will be entitled to give his opinion on the matters under discussion.(G. O. no. 7590-E., dated the 14th August 1951.)