Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 371] [Entire Act]

State of Jharkhand - Subsection

Section 371(1) in Bihar Education Code, 1961

(1)District Magistrate - Ex-officio President.