Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 87] [Entire Act] State of Punjab - Subsection Section 87(b) in The Punjab State Election Commission Act, 1994 (b)declaring the election of all or any of the returned candidates to be void; or
