Section 87 in The Punjab State Election Commission Act, 1994
87. Decision of the Election Tribunal.
- At the conclusion of the trial of an election petition, the Election Tribunal may make an order for,-(a)dismissing the election petition; or(b)declaring the election of all or any of the returned candidates to be void; or(c)declaring the election of all or any of the returned candidates to be void and the petitioner or any other candidate to have been duly elected.
