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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Tamil Nadu Electricity Grid Code, 2005

(2)Objective: The provisions of this section are intended to enable STU to evolve a plan in consultation with Users, to provide an efficient, coordinated, secure and economical State Transmission System to satisfy requirement of future demand. The System Planning• Defines the procedure for the exchange of information between STU and a User in respect of any proposed development on the User's system, which may have an impact on the performance of the User.• Details the information which STU shall make available to Users in order to facilitate the identification and evaluation of opportunities for use of or connection to State Transmission System;• Details the information required by STU from Users to enable STU to plan the development of its Transmission System to facilitate proposed User developments;• Specifies planning and design standards, which will be applied by STU in planning and development of the power system.