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State of Punjab - Section

Section 1 in The Punjab Land Revenue Rules

1. to 13.

Rules 1 to 13 OmittedOmission of Rules 1 to 13. - Rules 1, 3 to 13 dealing with Zaildars and Inamdars were omitted vide Punjab Government notification No. GSR 12/PA-17/87/Sections 28/Amd. (6)/64 dated 30-11-1965. This was necessitated as the offices of Zaildars and Inamdars were abolished vide Punjab Act 27 of 1964. These rules became redundant and were deleted vide notification referred to above. Rule 2 was deleted vide Punjab Government Notification No. GSR-32/PA-17/87/Sections 155/Amd. (2) 64 dated 23rd January, 1964.Village Headmen