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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Kerala - Subsection

Section 70(1)(vi) in Kerala University of Fisheries and Ocean Studies Act, 2010

(vi)All other matters which under the provisions of this Act, the Statutes and the Ordinances are to be made, or may be, prescribed by the Regulations.