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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Kerala - Subsection

Section 70(1) in Kerala University of Fisheries and Ocean Studies Act, 2010

(1)Subject to provisions of this Act, the Statutes and Ordinances and the approval of the Governing Council , the Academic Council may make regulations in the manner prescribed by Statutes, providing for all or any of the following matters, namely:-
(i)the courses of studies and the conduct of examinations;
(ii)the admission of students to the various courses of study and to the examinations;
(iii)the qualification of teachers;
(iv)the appointment and prescription of duties of the Boards of Studies and examiners;
(v)recognition of examinations, degrees and diplomas of the Universities as equivalent to the examinations, degrees and diplomas of the University; and
(vi)All other matters which under the provisions of this Act, the Statutes and the Ordinances are to be made, or may be, prescribed by the Regulations.