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[Cites 0, Cited by 0] [Section 28E(4)] [Section 28E] [Entire Act]

State of Karnataka - Subsection

Section 28E(4)(a) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(a)The owner and the occupier of the premises shall be jointly and severally liable for the payment of all the sums referred to in clause (c) of sub-section (3).