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State of Uttar Pradesh - Section

Section 12 in The U.P. Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010

12. Chief Engineer/Supdated Engineer Trans. Planning & Power Organisation.

(b)The personnel (Posts) have also been identified to be transferred to Uttar Pradesh Power Transmission Corporation Limited from following units of U.P. Power Corporation Limited :-