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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(b) in The U.P. Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010

(b)The personnel (Posts) have also been identified to be transferred to Uttar Pradesh Power Transmission Corporation Limited from following units of U.P. Power Corporation Limited :-