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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttarakhand - Subsection

Section 1(1) in Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018

(1)These rules may be called 'Uttarakhand Mahatma Gandhi National Rural Employment Guarantee Act Compensation for delayed Payment of Wage Rules, 2018'.