Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Goa - Subsection Section 71(3) in The Goa, Daman And Diu Land Revenue Code, 1968 (3)he shall ascertain in the prescribed manner the average yield of crops of lands for the purpose of the settlement;
