Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32D] [Entire Act] State of Gujarat - Subsection Section 32D(2) in The Gujarat Police Act, 1951 (2)the Additional Director General of Police (Administration), ....ex-officio;
