(1)The State Government shall, by an order, constitute a Police Establishment Board consisting of the following members, namely:-(1)The Director General and Inspector General of Police, ex-officio, who shall be the Chairman;(2)the Additional Director General of Police (Administration), ....ex-officio;(3)an officer not below the rank of the Deputy Secretary to Government of Gujarat, Home Department ex-officio; and(4)an officer not below the rank of Inspector General of Police to be nominated by the State Government ex-officio who shall be the Member Secretary.
