Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Chattisgarh - Subsection Section 18(1) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015 (1)All moneys belonging to the Council shall be deposited in such nationalised banks or invested in such manner as may be decided by the Council.
