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State of Chattisgarh - Section

Section 18 in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

18. Funds of the Council.

(1)All moneys belonging to the Council shall be deposited in such nationalised banks or invested in such manner as may be decided by the Council.
(2)The Council may spend such sums as it think fit for performing its functions under this Act, and such sums shall be treated as expenditure payable under this Act.