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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(1) in The Uttarakhand Co-operative Service Rules, 2016

(1)Additional Registrar.- By promotion on the basis of eligibility merit from amongst substantively appointed Joint Registrar, who have completed five years service as such in the post on the first day of the year of recruitment.