Section 16 in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960
16. Documents to be kept in the personal custody of the Superintendent [Section 23(2)(g)].
- The following documents shall be kept in the personal custody of the Superintendent -(a)Contract agreement bonds.(b)Contractors' and subordinates' security deposit receipts or Post Office Savings Bank Account Books and Post Office Cash Certificates.(c)Personal files, service-books and character rolls of the staff.
