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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(1) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(1)TheQoverninesit, may, by order, establish a District Committee of Senior Citizens for each District to advise in effective and co-ordinated implementation of the Act at district level, and to perform such other functions in relation to senior citizens at the district level, asthe Government may, specify.