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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(6)(v) in Bihar Warder Cadre Rules, 2014

(v)If some of the candidates do not succeed in the medical test, then the Examination Agency will be asked to recommend names of candidates from the merit list, reservation category wise, against the number of unsuccessful candidates in the medical test by the appointing authority; and proper action shall be taken by the appointing authority after getting such a list.