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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Goa - Subsection

Section 33(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The CPSP, one paper-setter and one translator attached to paper-setter (wherever needed) shall form the unit to set one question paper in the subject.