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State of Goa - Section

Section 33 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

33. Formation of the panels for paper-setters.

(1)Each paper setting panel in a subject shall comprise of one Chairman of the Paper-Setters' Panel (CPSP), three to five paper-setters and three to five translators appointed to translate the papers set (wherever applicable).
(2)The CPSP, one paper-setter and one translator attached to paper-setter (wherever needed) shall form the unit to set one question paper in the subject.
(3)The members of panels shall follow the instructions pertaining to setting of question papers specified by the Board.