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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(2)The Board shall also prepare a Waiting List showing the names of qualified candidates as far as feasible for about twenty-five per cent, of the total number of candidates recommended by the Board under sub-rule (1) for recommending further candidates to the Government on demand.