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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(b) in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007

(b)The establishment shall indicate the name and registration number allotted to Doctors by the State Medical Council/Medical Council of India in all the Prescriptions, Certificates given to the patients.