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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007

10. Display of Registration number etc.

(a)The establishment shall display the names of the doctors at the reception counter working or associated with it.
(b)The establishment shall indicate the name and registration number allotted to Doctors by the State Medical Council/Medical Council of India in all the Prescriptions, Certificates given to the patients.
(c)Every Doctor shall display the registration number allotted to by the State Medical Council/Medical Council of India in clinic and in all prescriptions, certificates, money receipts etc. given to patients.