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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(1)The application for recognition of a Veterinary College or veterinary qualification shall be submitted in Form-I by any of the organisations eligible under rule 4, who duly qualify under rule 5 to make such an application, along with the documents as may be specified by these rules, to the Secretary, Department of Animal Husbandry, Dairying and Fisheries, Ministry of Agriculture and Farmers Welfare, Krishi Bhawan, New Delhi - 110011.