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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(2) in The Karnataka State Civil Services (Regulation of transfer of staff of Department of Collegiate Education) Act, 2012

(2)The provisions of this Act shall be applicable to teaching or non-teaching staff of the Department of Collegiate Education except the post of the Director, Additional Director, Joint Director, Deputy Director.