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[Cites 0, Cited by 0] [Section 22B] [Entire Act]

State of Jharkhand - Subsection

Section 22B(a) in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001

(a)be under 40 years and over 25 years of age on the 1st day of August last preceding the month in which applications are invited;