Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(1)(ii) in The U.P. (Regulation Of Building Operations) Rules, 1985 (ii)Site Plan. - This shall be drawn on a scale of not less then 1:1000 for plots upto 10 hectares and not less than 1:2000 for plots above 10 hectares and shall show: