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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(2)No member of the service shall be allowed to cross second and subsequent efficiency bars unless he has given full satisfaction by his work, conduct, integrity and ability.