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State of Uttar Pradesh - Section

Section 25 in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

25. Efficiency bar. -

(1)No member of the service shall be allowed to cross the first efficiency bar unless his work and conduct is proved to be satisfactory and his integrity is certified.
(2)No member of the service shall be allowed to cross second and subsequent efficiency bars unless he has given full satisfaction by his work, conduct, integrity and ability.