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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(3) in The Bureau of Indian Standards Rules, 2018

(3)The compounding authority shall file before the Director General, a monthly report indicating the details of applications received by him and actions taken thereon.[Form-'A'] [Inserted by Notification No. G.S.R. 1090(E), dated 6.11.2018 (w.e.f. 25.6.2018).](see sub-rule (2) of rule 50)(Application for composition of offence)To, The Compounding Authority, Regional Office, Bureau of Indian Standards