Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 263H] [Entire Act]

State of West Bengal - Subsection

Section 263H(2) in The Asansol Municipal Corporation Act, 1990.

(2)The views of the citizens on the said report and statement shall be recorded and considered in such manner as may be prescribed.