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State of Punjab - Section

Section 36 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

36. General fund.

(1)The University shall have a general fund to which shall be credited-
(a)income from fees, endowments and grants and properties of the University;
(b)contributions or grants from the State Government and the Central Government on such conditions, as may be imposed by that Government; and
(c)other contributions, grants, donations and benefactions.