Section 36(1) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
(1)The University shall have a general fund to which shall be credited-(a)income from fees, endowments and grants and properties of the University;(b)contributions or grants from the State Government and the Central Government on such conditions, as may be imposed by that Government; and(c)other contributions, grants, donations and benefactions.
